Allahabad High Court
Jay Karan Yadav vs Commissioner Basti Division & 2 Others on 18 December, 2014
Author: Mahesh Chandra Tripathi
Bench: Mahesh Chandra Tripathi
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 4 Case :- WRIT - C No. - 65970 of 2014 Petitioner :- Jay Karan Yadav Respondent :- Commissioner Basti Division & 2 Others Counsel for Petitioner :- Bijendra Kumar Mishra Counsel for Respondent :- C.S.C.,R.L. Chaudhary Hon'ble Mahesh Chandra Tripathi,J.
The advocates are abstaining from judicial work.
Put up this matter on 12.01.2015, as fresh.
Order Date :- 18.12.2014 VKG