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[Cites 0, Cited by 0] [Section 171(1)] [Section 171] [Entire Act]

Union of India - Subsection

Section 171(1)(a) in The Companies Act, 2013

(a)shall be open for inspection during business hours and the members shall have a right to take extracts therefrom and copies thereof, on a request by the members, be provided to them free of cost within thirty days; and