Section 33 in Bombay Children (Management of Remand Homes Maintained by District Associations) Rules, 1955
33. Account books to be open for inspection.
- All account books, bills, vouchers etc., of receipts and expenditure in respect of the remand home shall be open (o inspection and scrutiny by the inspecting officers of the Juvenile Department or by any other officer nominated by Government in this behalf at all reasonable times during working hours with or without previous notice. It shall be the duty of the Superintendent and the Managing Committee to give all reasonable facilities and information to the aforesaid officers and to take prompt action on all the points raised by these officers in regard to such accounts.
