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[Cites 0, Cited by 0] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(1) in The Railways (Opening for Public Carriage of Passengers) Rules, 2000

(1)The Commissioner shall satisfy himself that the railway bridges and other elevated structures on the railway proposed to be opened for public carriage of passengers are designed and constructed as to the loads specification specified in the IRS Bridges Rules, 1964 and that the loads specification and stress limits are not exceeded.