Jammu & Kashmir High Court - Srinagar Bench
M/S. Unitech Group Of Engineers vs Owais Ahmad Rana And Ors. (Smc) on 26 December, 2025
Serial No. 43
Regular List
HIGH COURT OF JAMMU & KASHMIR AND LADAKH
AT SRINAGAR
CCP(S) No. 359/2024
M/S. Unitech Group of Engineers ...Petitioner(s)
Through: Mr Danish Yousuf, Adv, vice Mr. Shahbaz
Sikander, Adv.
Vs.
Owais Ahmad Rana and Ors. (SMC) ...Respondent(s)
Through: Ms. Nowbahar, AC,vice Mr. Bikramdeep Singh,
Dy.AG.
CORAM:
HON'BLE MR. JUSTICE WASIM SADIQ NARGAL, JUDGE.
ORDER
26.12.2025
01. Learned counsel for the respondents seeks and is granted three weeks' time to file statement of facts/compliance report.
02. Learned counsel for the petitioner is directed to provide copy of contempt petition to learned counsel for the respondents during the course of current week against the proper receipt.
03. List on 24th March, 2026.
04. (WASIM SADIQ NARGAL) JUDGE SRINAGAR:
26.12.2025 "Shamim Dar"