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Union of India - Section

Section 9 in Protection of Plant Varieties and Farmers' Rights Rules, 2003

9. Size, etc., of documents. - All documents and copies of documents, except affidavits and drawings, sent to or left at the office of the Authority or otherwise furnished to the Registrar shall be written, typewritten, lithographed, or printed (either in the Hindi or in the English language unless otherwise directed or allowed by the Authority or the Registrar-General) in large and legible characters with deep indelible ink with lines widely spaced upon one side only of strong white paper of a size of approximately 33.00 centimetres by 20.50 centimetres (13 inches by 8 inches) or 29.7 centimetres by 21 centimetres (113/4 inches by 81/4 inches) with a margin of at least four centimetres (one and a half inches) on the left hand part thereof.