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[Cites 0, Cited by 0] [Section 22(19)] [Section 22] [Entire Act]

State of Karnataka - Subsection

Section 22(19)(b) in The Karnataka Rajya Dr. Gangubai Hangal Sangeetha Mattu Pradarshaka Kalegala Vishwavidyalaya Act, 2009

(b)to borrow money with the approval of the Government on the security of the property of the University for the purpose of the University;