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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(13) in Telangana Education Act, 1982

(13)"Director" means -
(i)in relation to general education or any part thereof, the Director in charge of primary education (including pre-primary), secondary education, adult education (including non-formal), special education, intermediate education or higher education, as the case may be;
(ii)in relation to technical education, the Director of Technical Education;