Section 14(1) in The Fertilizer (Control) Order, 1985
(1)Every person desiring to obtain a certificate of manufacture for preparation of any mixture of fertilizers or special mixture of fertilizers [* * *] [Omitted by S.O. 354(E), dated 3rd June, 1993.] shall possess such qualification as may be prescribed for this purpose by the State Government or shall employ a person possessing such qualification for the preparation of such mixture [and possess the minimum laboratory facility as specified, in Clause 21 - A of this order.] [Inserted by S.O. 261(E), dated 16th April, 1991 (w.e.f. 16th April, 1991).]
