Supreme Court - Daily Orders
Pidugu Seshugari Lakshmi Devi And Ors ... vs Pidugu Seshugari Lakshmi Devi Etc on 18 February, 2015
Author: Chief Justice
Bench: Chief Justice, Kurian Joseph, Rohinton Fali Nariman
IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
REVIEW PETITION (C.)NOS.2707-2800 OF 2014
IN
SPECIAL LEAVE PETITION (C)NOS.24530-24533 OF 2014
PIDUGU SESHUGARI LAKSHMI DEVI AND ORS ETC. PETITIONER(S)
VERSUS
SPECIAL DEPUTY COLLECTOR (LA) AND ANR. RESPONDENT(S)
O R D E R
Delay condoned.
We have gone through the Review Petitions and the connected papers. We see no reason to interfere with the order impugned. The Review Petitions are, accordingly, dismissed.
.....................CJI.
(H.L. DATTU) .....................J. (KURIAN JOSEPH) .....................J. (ROHINTON FALI NARIMAN) NEW DELHI;
FEBRUARY 18, 2015 Signature Not Verified Digitally signed by Ramana Venkata Ganti Date: 2015.02.19 09:54:42 IST Reason: CHAMBER MATTER SECTION XIIA S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS R.P.(C) Nos. 2797-2800/2014 In SLP(C) Nos. 24530-24533/2014 PIDUGU SESHUGARI LAKSHMI DEVI AND ORS ETC Petitioner(s) VERSUS SPECIAL DY. COLLECTOR (LA) AND ANR. Respondent(s) (With appln.(s) for c/delay in filing Review Petition and office report) Date : 18/02/2015 This petition was circulated today. CORAM :
HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KURIAN JOSEPH HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN By Circulation UPON perusing papers the Court made the following O R D E R Delay condoned.
The Review Petitions are dismissed, in terms of the signed order.
(G.V.Ramana) (Vinod Kulvi) Court Master Asstt.Registrar (Signed order is placed on the file)