Allahabad High Court
Commissioner Income Tax vs M/S Translam Ltd. on 22 August, 2014
Author: Tarun Agarwala
Bench: Tarun Agarwala
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 33 Case :- INCOME TAX APPEAL No. - 195 of 2005 Appellant :- Commissioner Income Tax Respondent :- M/S Translam Ltd. Counsel for Appellant :- Rk Upadhyay Counsel for Respondent :- Suyash Agrawal Hon'ble Tarun Agarwala,J.
Hon'ble Dr. Satish Chandra,J.
The cases of Sri Suyash Agarwal, learned counsel for the respondent are adjourned till 22.08.2014.
List thereafter.
Order Date :- 22.8.2014 pp/ (Dr. Satish Chandra,J.) (Tarun Agarwala,J.)