46. [ Power of Government to give directions. [Section 46 inserted by Act No. 24 of 2010, dated 11.6.2010.]
- The Government may, from time to time, issue such directions to the University, as it may deem fit, for giving effect to the provisions of this Act and it shall be the duty of the University, to comply with such directions.][Schedule I] [Schedules I, IA and IB substituted by Act No. 24 of 2010, dated 11.6.2010.][See Sections 2(b) and 3(3)]I. All the Departments located in the Alagappa Chertiar College of Technology, Guindy, Chennai.II. The Madras Institute of Technology, Chrompet, Chennai.
