Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 11 in The Bombay Money-Lenders Act, 1946 11. [Entry in register and grant of licence to a money-lender directed to obtain licence under section 10.] Deleted by Maharashtra 76 of 1975, Section 9.
