Section 45 in Assam Public Service Commission (Procedure and Conduct of Business) Rules, 2010
45.
The applications received in response to the advertisement/notification for recruitment shall be scrutinized in accordance with the eligibility criteria and other conditions prescribed in the advertisement. Applications must be accompanied by self-attested copies of the following documents:(a)Original Treasury receipt depositing prescribed application/examination fees(b)Certificate of Age issued by the respective Boards/Universities in the HSLC/HSSLC or equivalent examination.(c)Certificates and Mark Sheets of all educational qualifications from HSLC onwards(d)Caste Certificate for candidates belonging to SC/STP/STH/OBC/MOBC issued by appropriate authority.(e)Certificate and Identity Card issued by the competent authority in respect of Physically Handicapped candidates.(f)Two copies of recent passport size Photographs duly signed by the candidates.
