Supreme Court - Daily Orders
The Commissioner Of Income Tax vs M/S. Vijay Precision Dies Pvt. Ltd. on 2 November, 2015
Bench: Anil R. Dave, Adarsh Kumar Goel
ITEM NO.33 COURT NO.3 SECTION IIIA
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (C)No......./2015
(CC No(s).14641/2015)
(Arising out of impugned final judgment and order dated 12/01/2015
in ITA No.221/2009 passed by the High Court Of Karnataka At
Bangalore)
COMMISSIONER OF INCOME TAX AND ANR. Petitioner(s)
VERSUS
M/S. VIJAY PRECISION DIES PVT. LTD. Respondent(s)
I.A.No.1/2015 (With c/delay in filing SLP and office report)
Date : 02/11/2015 This application was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ANIL R. DAVE
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
For Petitioner(s) Mr. P.S. Patwalia,ASG
Mr. Arijit Prasad,Adv.
Ms. Jesal Wahi,Adv.
Mrs. Anil Katiyar,Adv.
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
List the matter after pronouncement of judgment in Civil Appeal No.7427 of 2012.
(Sarita Purohit) (Sneh Bala Mehra) Court Master Assistant Registrar Signature Not Verified Digitally signed by Sarita Purohit Date: 2015.11.03 12:42:40 IST Reason: