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[Cites 0, Cited by 0] [Section 61] [Entire Act]

State of Odisha - Subsection

Section 61(1) in The Orissa Municipal Corporation Act, 2003

(1)When any local area is included in the area of a Corporation under Sub-section (5) of Section 3, the local area shall either be added to such adjoining ward, or to be formed into a new ward or wards, as the Government may direct.