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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Andhra Pradesh - Subsection

Section 2(1)(g) in Statutes of the National Institute of Technology, Andhra Pradesh, 2017

(g)"Department" means an academic unit of the Institute engaged in academic activities (like teaching, research, etc) generally relating to a particular discipline or area;