Section 18 in Gujarat Compulsory Primary Education Act, 1961
18. Power to withdraw, modify or suspend scheme of compulsion.
- A sanctioned scheme may, with the sanction of the State Government, be withdrawn or from time to time modified or temporarily suspended withdraw, by a local authority or may, by an order published, with the reasons for making it, in the Official Gazette, be modified, cancelled or temporarily scheme of suspended by the State Government.
