Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4C] [Entire Act] Union of India - Subsection Section 4C(3) in The Aircraft Act, 1934 (3)The administration of theAircraft Accidents Investigation Bureau shall vest in the Director General ofAircraft Accidents Investigation Bureau.
