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[Cites 0, Cited by 0] [Section 417] [Entire Act]

State of Tamilnadu - Subsection

Section 417(2) in The Coimbatore City Municipal Corporation Act, 1981

(2)The Commissioner shall from time to time notify places at which conveyance, clothing, bedding or other articles which have been exposed to infection from any infectious disease shall be washed and disinfected and no person shall wash or disinfect any such article at any place not so notified.