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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Bihar - Subsection

Section 11(c) in Patna High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1997

(c)a person of Indian origin who has migrated from Pakistan, Burma, Srilanka and East African countries of Tanzania (formerly Tanganayika) and Zambia with the intention of permanently settling in India: