Section 57(1)(a) in The City of Nagpur Corporation Act, 1948

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Nagpur Province - Subsection

Section 57(1)(a) in The City of Nagpur Corporation Act, 1948

(a)lighting public streets, places and buildings;

(aa)[ Planning for Economic and Social development; [Clauses (aa) and (ab) was inserted by Maharashtra 41 of 1994, Section 91.]

(ab)urban forestry, protection of environment and promotion of ecological aspects;]