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Bengal Presidency - Section

Section 10 in The Calcutta Tramways Act, 1880

10. Printed list of fares, etc., to be placed in carriages. -

A printed list, in English, Bengali and Urdu, of all the fares and charges authorised by this Act to be taken, and a printed copy in the same languages of all by-laws in force as hereinafter mentioned, shall be exhibited in a conspicuous place inside each of the cars or carriages used by the grantees upon any of their tramways.Such list and printed copy as aforesaid shall be published in the [Official Gazette] [Words substituted by the Government of India (Adaptation of Indian Laws) Order, 1937] at the expense of the grantees.