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[Cites 0, Cited by 0] [Section 16(2)] [Section 16] [Entire Act]

Union of India - Subsection

Section 16(2)(v) in The Sikh Gurdwaras Act, 1925

(v)owing to some incident connected with the Sikh religion [was] [Substituted for the word " is" by Punjab Act 3 of 1930, section 3(i).] used for such worship by Sikhs, [before and at the time of the presentation of the petition under sub-section (1) of Section 7];