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[Cites 0, Cited by 0] [Section 30] [Entire Act]

State of West Bengal - Subsection

Section 30(h) in The Calcutta Municipal Corporation Act, 1980

(h)the construction and maintenance of-
(i)rest-houses,
(ii)poor-houses,
(iii)infirmaries,
(iv)children’s homes,
(v)houses for the deaf and dumb and for disabled and handicapped children, and
(vi)shelters for destitutes and disabled persons;