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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Bihar - Subsection

Section 9(10) in The Bihar Finance Service Rules, 1953

(10)Possesses other educational qualifications which the Governor may decide to be equivalent to those prescribed above.Note. - (1) A Registered Accountant is an Accountant who has been enrolled as a Registered Accountant in the Register of Accountants maintained by the Central Government under the Auditor's Certificate Rules, 1932.