Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 56] [Entire Act]

State of Jharkhand - Subsection

Section 56(7) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(7)The Board or the Committee may also issue directions for transfer of the child to another Child Care Institution as the case may be.