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State of Jammu-Kashmir - Section

Section 8 in Jammu and Kashmir Private Security Agencies (Regulation) Rules, 2016

8. Provision for supervisors.

(1)For the purpose of supervising the guards, the Agency shall employ or engage one supervisor to supervise the work of not more than fifteen guards.
(2)In case, the guards are on security duty in different premises and it is not practicable to supervise their work by one supervisor, the Agency shall depute such number of supervisors so that at least for every six private security guards there is one supervisor available for assistance, advice and supervision.