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State of Punjab - Section

Section 954 in Punjab Jail Manual, 1996

954. Procedure when gastric disturbance prevails.

- If gastric disturbances are prevalent in the Jail or if the Medical Officer, in view of the prevalence of cholera in the neighbourhood, deems it advisable, all Jail officials and prisoners shall be inoculated and be encouraged to drink water. After the first appearance of cholera in a Jail the prisoners shall be paraded once a day and questioned in regard to the state of their bowels. Any one found to be suffering from diarrhoea or any other form of sickness shall be detained and a report sent to the Deputy Superintendent and to the Medical Officer.