Delhi High Court - Orders
Jai Kumar And Ors vs Govt. Of Nct Of Delhi And Ors on 19 September, 2025
$~69 to 74
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 4966/2024, CM APPL. 20347/2024 & CM APPL.
31476/2024
JAI KUMAR AND ORS. .....Petitioners
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
GOVT. OF NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
+ W.P.(C) 10149/2024 & CM APPL. 41664/2024
ANSH MALHOTRA (MINOR)
THROUGH MOTHER KAVITA .....Petitioner
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
GOVT OF NCT OF DELHI & ORS. .....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
+ W.P.(C) 5536/2024 & CM APPL. 22764/2024
SAJIYA AND ORS. .....Petitioners
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2025 at 00:20:27
GOVT OF NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
+ W.P.(C) 7143/2024 & CM APPL. 29764/2024
NIDHI ASWAL THROUGH NEXT FRIEND ORS......Petitioners
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
GOVT OF NCT OF DELHI ORS. .....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
+ W.P.(C) 8058/2024, CM APPL. 33219/2024 & CM APPL.
69863/2024
MEENA KULTHIA .....Petitioner
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
DIRECTORATE OF EDUCATION (DOE) & ANR....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
+ W.P.(C) 4321/2025, CM APPL. 19992/2025 & CM APPL.
24830/2025
BHUMI THROUGH HER NEXT FRIEND /FATHER VEERAM
AND ORS. .....Petitioners
This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 23/09/2025 at 00:20:27
Through: Mr. T. Singhdev as Amicus Curiae
and Ms. Yamini Singh, Adv.
versus
GOVT OF NCT OF DELHI AND ORS. .....Respondents
Through: Mr. Kamal Gupta, Mrs. Tripti Gupta,
Mr. Sparsh Gupta, Mrs. Madhulika
Singh and Ms. Sabrina Singh, Advs.
for school.
CORAM:
HON'BLE MR. JUSTICE VIKAS MAHAJAN
ORDER
% 19.09.2025 At request of Mr. Kamal Gupta, learned counsel appearing on behalf of respondent school, re-notify on 27.10.2025 in top five matters.
VIKAS MAHAJAN, J SEPTEMBER 19, 2025 aj This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 23/09/2025 at 00:20:27