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Delhi High Court - Orders

M/S Driplex Water Engineering Private ... vs M/S Bharat Heavy Electricals Limited on 2 May, 2023

Author: Chandra Dhari Singh

Bench: Chandra Dhari Singh

                 $~25
                 *        IN THE HIGH COURT OF DELHI AT NEW DELHI
                 +        OMP (ENF.) (COMM.) 101/2021 & EX.APPL.(OS) 674/2021
                          M/S DRIPLEX WATER ENGINEERING PRIVATE LIMITED
                                                                 ..... Decree Holder
                                       Through: Mr. Vikram Nandrajog, Advocate

                                             versus

                          M/S BHARAT HEAVY ELECTRICALS LIMITED
                                                               ..... Judgement Debtor
                                       Through: Ms. Mani Gupta and Ms. Vishakha
                                                Saluja, Advocates

                          CORAM:
                          HON'BLE MR. JUSTICE CHANDRA DHARI SINGH
                                       ORDER

% 02.05.2023 Learned counsel for the parties are directed to file written submissions alongwith joint convenience compilation within four weeks from today.

List on 7th August, 2023.

CHANDRA DHARI SINGH, J MAY 2, 2023 Dy/as Click here to check corrigendum, if any Signature Not Verified Digitally Signed By:GAURAV SHARMA Signing Date:03.05.2023 17:54:37