Section 2 in The Wild Life (Protection) Amendment Act, 2002
2. Amendment of long title.-
In the Wild Life (Protection) Act, 1972 (53 of 1972 ) (hereinafter referred to as the principal Act), for the long title, the following long title shall be substituted, namely:-" An Act to provide for the protection of wild animals, birds and plants and for matters connected therewith or ancillary or incidental thereto with a view to ensuring the ecological and environmental security of the country.".
