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[Cites 0, Cited by 0] [Section 389] [Entire Act]

State of Rajasthan - Subsection

Section 389(4) in The General Rules (Civil), 1986

(4)Latest editions of the manual of Government Orders, Books, Circulars, of the Board of Revenue, Service Rules, Treasury Manual, Financial Hand Books, Civil Account Code, Standing Orders of the Accountant General and of the directions and Manuals (including circulars) of the various departments; also single copies of superseded editions of the above;