Madhya Pradesh High Court
Santosh Kumar Dixit vs The State Of Madhya Pradesh on 2 August, 2023
Author: Rohit Arya
Bench: Rohit Arya
1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR RP No. 1084 of 2021 (SANTOSH KUMAR DIXIT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 02-08-2023 Shri R.P. Singh, learned counsel for the petitioner.
Learned counsel is not prepared to argue. List this case after four weeks.
(ROHIT ARYA) (DEEPAK KUMAR AGARWAL)
JUDGE JUDGE
vc
VARSHA
CHATURVEDI
2023.08.03
10:36:05 +05'30'