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Madhya Pradesh High Court

Santosh Kumar Dixit vs The State Of Madhya Pradesh on 2 August, 2023

Author: Rohit Arya

Bench: Rohit Arya

1 IN THE HIGH COURT OF MADHYA PRADESH AT GWALIOR RP No. 1084 of 2021 (SANTOSH KUMAR DIXIT Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 02-08-2023 Shri R.P. Singh, learned counsel for the petitioner.

Learned counsel is not prepared to argue. List this case after four weeks.



     (ROHIT ARYA)                                             (DEEPAK KUMAR AGARWAL)
        JUDGE                                                          JUDGE

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     VARSHA
     CHATURVEDI
     2023.08.03
     10:36:05 +05'30'