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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of West Bengal - Subsection

Section 21(3) in West Bengal Agricultural Produce Marketing (Regulation) Rules, 1982

(3)All papers relating to general market information and instructions as may be issued by the Director or the Board from time to time under the provisions of the Act and the Act and the rules made thereunder shall be displayed on the notice board.