Supreme Court - Daily Orders
Goverdhan vs The State Of Chhattisgarh on 4 March, 2022
Author: Vikram Nath
Bench: Vikram Nath
ITEM NO.1701 Court 14 (Video Conferencing) SECTION II-C
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Criminal Appeal No. 116/2011
GOVERDHAN & ANR. Appellant(s)
VERSUS
THE STATE OF CHHATTISGARH Respondent(s)
(OFFICE REPORT FOR DIRECTION )
Date : 04-03-2022 This appeal was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE VIKRAM NATH
[IN CHAMBER]
For Appellant(s)
For Respondent(s) Ms. Riddhima Juneja, Adv.
Mr. Sumeer Sodhi, AOR
UPON hearing the counsel the Court made the following
O R D E R
According to the office report dated 26.10.2021, notices were issued to appellants to make alternative arrangement as the learned counsel appearing earlier has passed away, but the Registered A.D. post has been received back undelivered with postal remarks “the recipient has left, hence returned to sender.” Today, there is no one appearing on behalf of the appellants. Ms. Riddhima Juneja, learned counsel is appearing for the State of Chhattisgarh.
Signature Not Verified
Learned counsel for the State is requested to get information Digitally signed by Dr. Mukesh Nasa Date: 2022.03.08 regarding the correct addresses and make an effort through the 12:29:07 IST Reason:
local police to trace out the appellants namely, Govardhan and Rajendra.
It would be pertinent to mention here that at the time when the petition was filed, both the appellants were in jail. However, they were granted bail by this Court vide order dated 06.01.2012. The local police would be able to get the addresses of the appellants with help of bail bonds submitted by them, at the time of applying for bail and also through the sureties, who would have stood for the release of the appellants, which record would be available with the relevant Court concerned. If requested the Court concerned to provide access to the relevant records.
List the matter after three weeks.
(ARUSHI SUNEJA) (RENU KALIA) SENIOR PERSONAL ASSISTANT BRANCH OFFICER