Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Maharashtra - Subsection

Section 24(1) in The Maharashtra State Board of Technical Education Act, 1997

(1)The Government shall have the power, after considering the advice (if any) tendered by the Board, to issue directions as it may consider necessary in regard to all or any of the matters specified in clause (a) of section 22. the Board concerned shall comply with such directions.