Kerala High Court
The Assistant State Tax Officer vs M/S.Indus Towers Limited on 17 January, 2018
Bench: K.Vinod Chandran, Ashok Menon
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:-
THE HONOURABLE MR.JUSTICE K.VINOD CHANDRAN
&
THE HONOURABLE MR.JUSTICE ASHOK MENON
FRIDAY, THE 13TH DAY OF JULY 2018 / 22ND ASHADHA, 1940
W.A.No.371 of 2018
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AGAINST THE JUDGMENT IN W.P(C).NO.196/2018-Y DATED 17.01.2018 OF HIGH COURT OF KERALA.
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APPELLANT(S)/ RESPONDENTS:-
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1 THE ASSISTANT STATE TAX OFFICER, SQUAD NO.VII, ERNAKULAM-16.
2 STATE TAX OFFICER (INTELLIGENCE) O/O. INSPECTING ASST.COMMISSIONER (INT.), COMMERCIAL TAXES, ERNAKULAM -682 016.
BY SENIOR GOVERNMENT PLEADER SRI.MOHAMMED RAFIQ.
RESPONDENT(S)/ PETITIONER:-
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M/S.INDUS TOWERS LIMITED, VANKARATH TOWERS, NH BYPASS, PALARIVATTOM, COCHIN- 682 025, REPRESENTED BY ITS LEGAL HEAD SRI.PREMAKRISHNAN NAIR.
BY ADVS. SRI. A.KUMAR SRI. P.J.ANILKUMAR SMT. G.MINI(1748) SRI. P.S.SREE PRASAD THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 25-06-2018, ALONG WITH W.A.NO.699 OF 2018, THE COURT ON 13-07-2018 DELIVERED THE FOLLOWING:
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