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[Cites 0, Cited by 0] [Section 35(4)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(4)(a) in Alagappa University Act, 1985

(a)Any member of the Syndicate may propose to the Syndicate the draft of the statute and the Syndicate may either accept or reject the draft, it relates to a matter not falling within the purview of the Standing Committee on Academic Affairs.