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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(4) in The Orissa Contributory Provident Fund Rules, 1938

(4)[ In addition to any amount to be paid under Rule 27, interest thereon up to the date of final payment shall be payable to the person to whom such amount is to be paid] [Substituted by F.D.No. 2466, dated 20.5.1981.].