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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Rajasthan - Subsection

Section 10(3) in The Rajasthan Legislative Assembly Pensioner Members (Free Transit by Road Transport Service and Medical Facilities) Rules, 1989

(3)The reimbursement on account of medical treatment charges under these rules shall be governed by the provisions of the Rajasthan Civil Services (Medical Attendance) Rules, 1970, as in force for the time being.Serial No. ..............Appendix 'A'(See rule 3)Identity-Cum-Road Journey PassRajasthan State RoadwaysRajasthan Legislative Assembly Pensioner-MembersIdentity-cum-Road Journey PassNot transferable
Name .....................................   Photograph
(PensionerMember)  
Address ..................................  
................................................  
Available for free travel on Rajasthan State Roadways ServiceBuses  
Date .......... Secretary
  Rajasthan Legislative Assembly
  .........................
  Pensioner-Member's Signature
  (Address .....................)