Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 14A in Bihar Entertainments Tax Act, 1948 14A. [ Bar of jurisdiction. [Inserted by Bihar Finance Act, 1966 (9 of 1966).] - Save as provided in section 14 and 14B no order passed under this Act shall be called in question in any court.
