Bombay High Court
Shri. Ahmed Ibrahim Parwani vs The Pune Municipal Corporation And Ors on 27 November, 2018
Bench: Ranjit More, Revati Mohite Dere
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 5849 OF 2014
Shri. Ahmed Ibrahim Parwani ....Petitioner
V/S
The Pune Municipal Corporation And Ors ....Respondent
Mr.Sagar Kursija i/by.T D Deshmukh for Petitioner in W.P.No.5849/2014.
Mr.Sujay Gawade i/by. M/s.Shree and Co.for the Applicant in CAW No.221/2018.
Mr.Abhijit Purushottam Kulkarni for R.Nos.1 to 3 Mr.R.D.Soni i/by. M/s.Ram And Company for R.Nos.5 and 5a Mrs.M.P.Thakur -AGP for the State.
CORAM : RANJIT MORE. &
REVATI MOHITE DERE, JJ
DATE : 27th November, 2018
P.C. :
Stand over to 04/12/2018.
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