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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Rajasthan - Subsection

Section 18(10) in The Rajasthan State Warehousing Corporation (Staff) Regulations, 1974

(10)To the extent any matter relating to joining time is not covered by the above regulations; the Rajasthan Civil Services (Joining Time) Rules, 1981 as notified through Notification No. F 1(6) FD (Gr. 2)/81, dated 17-3-1981 and as amended from time to time shall apply.]Section VII