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[Cites 0, Cited by 0] [Section 485] [Entire Act]

State of Uttar Pradesh - Subsection

Section 485(11) in Rules under the United Provinces Excise Act, 1910

(11)For the purpose of issue and stock taking 6 quart bottles, 12 bottles and 24 half bottles should each be taken to be equivalent to a bulk gallon. London proof equivalents should be calculated at the nominal issue strength.