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[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of Madhya Pradesh - Subsection

Section 33(2) in The M.P. Co-Operative Societies Act, 1960

(2)The register shall be prima facie evidence of the date on which any person was admitted to the society as a member and of the date on which he ceased to be a member.]