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[Cites 0, Cited by 0] [Section 3(14)] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(14)(b) in The National Highways Rules, 1957

(b)The executing agency shall be responsible for maintenance records, history sheets, plant data sheets and log books for the machinery supplied by the Central Government as well as hire charge account,expenditure account on maintenance and repairs, as specified from time to time by the Central Government.