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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Odisha - Subsection

Section 14(4) in Orissa Zilla Parishad Election Rules, 1994

(4)While allotting symbol of a Political Party to a contesting candidate, the Election Officer shall take into account the recommendation of the Political Party concerned in favour of the particular candidate and the communication received from the Commissioner under Sub-rule (4) of Rule 7.