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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Telangana - Subsection

Section 14(5) in Telangana Electricity Reform Act, 1998

(5)The State Government, shall be entitled to confer on the provisional licensees under sub-section (4) such powers, rights and authorization as the Commission is entitled to grant to the licensees under this Act.