Madhya Pradesh High Court
Banti @ Kamal Kishor Mittal vs State Of Mp Food And Medicine ... on 15 May, 2018
THE HIGH COURT OF MADHYA PRADESH
CRA-167-2017
(BANTI @ KAMAL KISHOR MITTAL Vs STATE OF MP FOOD AND MEDICINE ADMINISTRATION THR)
10
Gwalior, Dated : 15-05-2018
Shri Vaibhav Maheshwari, learned counsel for the appellant.
Shri Siraz Quraishi, learned Public Prosecutor for the
respondent/State.
Reply is awaited.
sh Case is adjourned.
e List this case after Summer Vacation.
ad Pr (VIVEK AGARWAL) JUDGE a hy ad M shanu SHANU RAIKWAR of 2018.05.15 18:08:57 +05'30' 11.0.8 rt ou C h ig H