Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 13]

Madhya Pradesh High Court

Banti @ Kamal Kishor Mittal vs State Of Mp Food And Medicine ... on 15 May, 2018

                               THE HIGH COURT OF MADHYA PRADESH
                                          CRA-167-2017
                   (BANTI @ KAMAL KISHOR MITTAL Vs STATE OF MP FOOD AND MEDICINE ADMINISTRATION THR)


                   10
                   Gwalior, Dated : 15-05-2018
                       Shri Vaibhav Maheshwari, learned counsel for the appellant.
                       Shri Siraz Quraishi, learned Public Prosecutor for the
                  respondent/State.

Reply is awaited.

sh Case is adjourned.

e List this case after Summer Vacation.

ad Pr (VIVEK AGARWAL) JUDGE a hy ad M shanu SHANU RAIKWAR of 2018.05.15 18:08:57 +05'30' 11.0.8 rt ou C h ig H